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Judgment
2 paragraphs · 75 words
ORDER
None appears for the Applicant/ Operational Creditor. Mr. Saurabh Jain, Adv. appears for the Respondent/ Corporate Debtor. Since last two dates of hearing, there is no representation of the Petitioner/ Operational Creditor. On the previous date of hearing, in the interest of justice, Registry was directed to issue notice to the Learned Counsel for the Petitioner/ Operational Creditor but there is no representation today also. The matter is dismissed on non-prosecution of the case.