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Tribunals and CommissionsDivision Bench(2020) 02 NCLT CK 0844

M/S. Industrial Metals vs Satec Envir Engineering Pvt Ltd

National Company Law Tribunal · Decided on 10 February 2020

HON’BLE JUDGES
Suchitra Kanuparthi, Member (Judicial) · V. Nallasenapathy, Member (Technical)
CASE NUMBER
C.P.(IB)- 2483/(MB)/2018

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Judgment

4 paragraphs · 50 words

ORDER

17.

C.P. (IB) 2483/(MB)/2018

Both the sides present.

Counsel for the petitioner seeks for withdrawal of this petition on the ground that the corporate debtor has already settled the amount due. In view of this Petition is dismissed as not pressed and the MAs pending, if any, are closed.