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Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0555

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 10 June 2022

HON’BLE JUDGES
Abni Ranjan Kumar Sinha, Member (Judicial) · Hemant Kumar Sarangi, Member (Technical)
CASE NUMBER
(IB)-89(ND)2018, New IA-2754/2022, New IA-2755/2022

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Judgment

2 paragraphs · 24 words

IA-2754/2022: After some arguments, the Ld. Counsel appearing for the Applicant seeks permission to amend the application. List on 12.07.2022.

IA-2755/2022: List on 12.07.2022.