Tribunals and CommissionsDivision Bench(2023) 10 NCLT CK 3182

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 4 October 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · Atul Chaturvedi, Member (T)
CASE NUMBER
IB-89/ND/2018

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ORDER

IA-5090/2023, IA-5092/2023: List on 10.10.2023.