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Tribunals and CommissionsDivision Bench(2023) 11 NCLT CK 2663

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 6 November 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
CASE NUMBER
(IB)-89(ND)2018, IA-4287/2023, IA-973/2023, IA-5761/2022, IA-5316/2023, IA-5090/2023, IA-5092/2023

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2 paragraphs · 12 words

ORDER

Due to paucity of time, the matter is re-notified to 13.12.2023.