Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0700

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 3 June 2022

HON’BLE JUDGES
Abni Ranjan Kumar Sinha, Member (J) · L.N. Gupta, Member (T)
CASE NUMBER
(IB)-89(ND)2018

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Judgment

2 paragraphs · 29 words

IA-2601/2022- It is the 5th Progress Report filed by the Liquidator. The same is taken on record subject to all just exceptions.

With this, the present IA stands closed.