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Tribunals and CommissionsDivision Bench(2023) 04 NCLT CK 0496

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 17 April 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
RESULT
Allowed
CASE NUMBER
(IB)-89(ND)2018, New IA-1992/2023, New IA-2013/2023

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Judgment

2 paragraphs · 66 words

IA-1992/2023: The IA is preferred for taking 10th Progress Report on record. For the reasons stated therein, the IA is allowed and the report is kept on record, subject to just all exceptions.

IA-2013/2023: The IA is preferred for taking 11th Progress Report on record. For the reasons stated therein, the IA is allowed and the report is kept on record, subject to just all exceptions.