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Tribunals and CommissionsDivision Bench(2022) 10 NCLT CK 0320

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 21 October 2022

HON’BLE JUDGES
Bachu Venkat Balaram Das, Member (J) · L.N. Gupta, Member (T)
CASE NUMBER
(IB)-89(ND)2018

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Due to paucity of time, the matter is re-notified to 08.12.2022.