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Due to no internet connection, the matter could not be taken up through V.C. The matter is re-notified to 26.08.2022.
Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0572
M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.
National Company Law Tribunal · Decided on 12 July 2022
- HON’BLE JUDGES
- Dharminder Singh, Member (J) · L.N. Gupta, Member (T)
- CASE NUMBER
- (IB)-89(ND)2018