Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0649

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 20 July 2022

HON’BLE JUDGES
Dharminder Singh, Member (J) · L.N. Gupta, Member (T)
CASE NUMBER
(IB)-89(ND)2018 (New IA-3416/2022)

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Judgment

2 paragraphs · 30 words

IA-3416/2022 : It is the 8th Progress Report filed by the Liquidator. The same is taken on record, subject to all just exceptions.

With this, the present IA stands closed.