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Tribunals and CommissionsDivision Bench(2024) 03 NCLT CK 3172

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 4 March 2024

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · Subrata Kumar Dash, Member (T)
CASE NUMBER
IB)-89(ND)2018

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Due to paucity of time, the matter is re-notified to 16.04.2024.