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Tribunals and CommissionsDivision Bench(2024) 05 NCLT CK 3263

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal, New Delhi · Decided on 8 May 2024

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · Subrata Kumar Dash, Member (T)
CASE NUMBER
(IB)-89(ND)2018, New IA-2002/2024

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Judgment

2 paragraphs · 36 words

ORDER

IA-2002/2024: The IA is preferred for taking 15th Progress Report on record. For the reasons stated therein, the IA stands allowed and the 15th Progress Report is taken on record, subject to just all exceptions.