AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 66 words
ORDER
1.
Heard the parties present. The Operational Creditor has filed an application for withdrawing the petition on account of Settlement reached with the Corporate Debtor. As there is no Objection from any of the Other Creditors, the same is taken on record and the Withdrawal is permitted. All pending IAs are treated as disposed off.
2.
The matter is DISMISSED as Withdrawn due to Settlement.