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Judgment
4 paragraphs · 80 words
CP NO.(IB) 481/ALD/2019
Ms. Monika Nanda, PCS for the petitioner/operational creditor is present.
Learned PCS appearing for the petitioner states that the entire due amount has been paid by the respondent and the petitioner does not want to pursue the present matter.
In view of the submission made on behalf of the petitioner, no useful purpose would be solved in keeping the proceeding pending in the matter, thus the present petition is dismissed as withdrawn. No order as to cost.
