Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0750

M/s. Fine Group Corporation Ltd. vs M/s. Victronics Communications Pvt. Ltd.

National Company Law Tribunal · Decided on 6 August 2019

HON’BLE JUDGES
L. N. Gupta, Member (T) · Ina Malhotra, Member (J)
CASE NUMBER
(IB)-301(ND)2019

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Judgment

3 paragraphs · 32 words

ORDER

None is present on behalf of the petitioner neither was anyone present on 15.07.2019 and 09.07.2019. It appears that the petitioner is not serious about prosecuting the case.

Dismissed in default.