AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 10 words
Withdrawal memo filed.
The petition is disposed of as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0992
M/s. Essan Constructions (HUF) vs M/s. Parsavnath Landmarks Developers Pvt Ltd.
National Company Law Tribunal · Decided on 16 January 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Actg. President · S. K. Mohapatra, Member (Technical)
- CASE NUMBER
- (IB)-2171(PB)/2019