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Heard Mr. Yash Sharma, Adv. appearing for the Petitioner/ Financial Creditor and Mr. Amol Vyas, Adv. appearing for the Respondent/ Corporate Debtor. It is submitted by the Petitioner that the matter has been amicably settled between the parties and seeks to withdraw this application. Permission granted.
CP No. (IB)- 295/7/JPR/2019 is dismissed as withdrawn.