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Judgment
4 paragraphs · 59 words
1.
At the outset, learned Counsel appearing for the Petitioner submits that grievance of the Petitioner stands resolved, as the Petitioner has received the requisite/claimed amount.
2.
Accordingly, he seeks leave to withdraw the present petition.
3.
The present petition is dismissed as withdrawn as grievance has already been resolved.
4.
Pending application(s), if any, also stand disposed of.
