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Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3278

M/s. Central Linen Park Pvt. Ltd. vs M/s. Bright Star Hotels Pvt. Ltd.

National Company Law Tribunal · Decided on 8 February 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
RESULT
Allowed
CASE NUMBER
(IB)-2632(ND)2019 New IA-887/2023

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Judgment

2 paragraphs · 34 words

IA-887/2023: In view of the averments made in the IA-887/2023 and the submissions put forth by the IRP as also by his counsel, the IA is allowed.

Accordingly, the IB-2632/ND/2019 is dismissed as withdrawn.