Tribunals and CommissionsDivision Bench(2023) 01 NCLT CK 0353

M/s. Aarti Security Services vs M/s. Shahi Infrastructure Pvt. Ltd.

National Company Law Tribunal · Decided on 23 January 2023

HON’BLE JUDGES
Atul Chaturvedi, Member (Technical) · Bachu Venkat Balaram Das, Member (Judicial)
CASE NUMBER
IB-1066(PB)/2019

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Judgment

4 paragraphs · 33 words

ORDER

Despite repeated calls, no one has appeared on behalf of the Petitioner.

Even on the earlier dates, no one appeared on behalf of the Petitioner.

Therefore, the matter is dismissed for non-prosecution.