Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0615

M/s A B & Co. Global Pvt Ltd. vs M/s Seth Developers Pvt Ltd.

National Company Law Tribunal · Decided on 2 June 2022

HON’BLE JUDGES
H.V. Subba Rao, Member (J) · Chandra Bhan Singh, Member (T)
CASE NUMBER
C.P.(IB)-185(MB)/2017

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Judgment

2 paragraphs · 46 words

ORDER

None appeared on either side despite listing the matter on board for “appearance of the Petitioner” or “dismissal of the Company Petition”. It appears the Petitioner is not interested in prosecuting the above matter any longer. Therefore, the above Company Petition is dismissed for non-prosecution.