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Judgment
4 paragraphs · 54 words
ORDER
This application has been filed seeking extension of the Liquidation period.
Ld. Counsel submits that now the process has been completed. Only distribution is pending. Taking on record the submissions that no further extension shall be sought, we allow the application and extend the timeline till 01.05.2024.
IA/373 (CHE)/2024 is accordingly disposed of.