Tribunals and CommissionsDivision Bench(2023) 11 NCLT CK 2868

Liquidator of M/s Veesons Energy Systems Pvt Ltd

National Company Law Tribunal · Decided on 16 November 2023

HON’BLE JUDGES: Sanjiv Jain, Member (Judicial) · Venkataraman Subramaniam, Member (Technical)
RESULT: Disposed Of
CASE NUMBER: IA(IBC)/2137(CHE)2023 (Petition Number: CP/510/IB/2017)

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 42 words

Liquidator is represented by the Ld. Counsel Ms. Abinaya.

This Application has been filed to take on record the 23rd Progress report by the Ld. Liquidator.

The same is taken on record subject to all just exceptions.

IA(IBC)/2137(CHE)2023 is accordingly disposed off.