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Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3380

Liquidator Of M/s Veesons Energy Systems Pvt Ltd

National Company Law Tribunal · Decided on 9 February 2023

HON’BLE JUDGES
Ramalingam Sudhakar, President · Sameer Kakar, Member (Technical)
CASE NUMBER
IA/1574(CHE)/2022

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Judgment

3 paragraphs · 31 words

Ld. Counsel Mr. B. Dhanaraj appears for the Applicant.

Affidavit has been filed under S.R. No. 551 dated 03.02.2023 and the same is taken on record.

Accordingly, IA/1574(CHE)/2022 stands disposed off.