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Tribunals and CommissionsDivision Bench(2020) 11 NCLT CK 2599

LeeBoy India Construction Equipments Pvt Ltd vs Khodiyar Tractors

National Company Law Tribunal · Decided on 2 November 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 105 of 2020

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Judgment

3 paragraphs · 51 words

Learned Counsel Ms. Natasha Shah appeared for the Operational Creditor.

Learned Counsel Mr. Samarth Amin appeared for the Corporate Debtor.

Operational Creditor seeks permission to withdraw the matter. Permission is granted. Accordingly, CP(IB) 105 of 2020 stands withdrawn and disposed-off with liberty to file application before appropriate forum if so required.