High CourtsSingle Bench(2026) 10 SIK CK 0536

Laxmi Kant Gupta & Ors. vs The Bazaar Officer/Deputy Secretary, UDHD & Anr.

Sikkim High Court · Decided on 6 October 2026

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
RESULT
Disposed Of
CASE NUMBER
W.P. (C) No. 34 of 2026

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Judgment

1 paragraphs · 30 words

The learned counsel for the petitioners seeks to withdraw this writ petition with liberty to file afresh. Permitted. The writ petition stands disposed as withdrawn along with the interlocutory applications.