AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 57 words
(Order of the Court was made by M.DHANDAPANI, J.)
The learned counsel appearing for the petitioner seeks the permission of this Court to withdraw the Writ Petition and has also made an endorsement to that effect.
2.
Recording the aforesaid submission, this Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected miscellaneous petition is closed.
