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Tribunals and CommissionsDivision Bench(2020) 11 NCLT CK 2594

L & T Infrastructure Finance Company Ltd vs Essar Power Ltd

National Company Law Tribunal · Decided on 3 November 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 107 of 2020

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Judgment

3 paragraphs · 47 words

Learned Counsel Mr. Arjun Sheth appeared for the Financial Creditor.

No one appeared for the Corporate Debtor.

Learned Counsel for the Financial Creditor submits that he has instruction to withdraw the matter. Accordingly, pursis is filed. Permission is granted. CP(IB) 107 of 2020 stands disposed-off as withdrawn.