Tribunals and CommissionsDivision Bench(2023) 01 NCLT CK 0317

L&T Finance Limited vs Sew Infrastructure Ltd

National Company Law Tribunal · Decided on 6 January 2023

HON’BLE JUDGES
Telaprolu Rajani, Member (J) · Charan Singh, Member (T)
CASE NUMBER
IA (IBC)/1232/2022 in Company Petition IB/90/2022

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Judgment

2 paragraphs · 29 words

ORDER

The counsel for the Petitioner filed withdrawal memo, seeking permission to withdraw the application. Permission to withdraw this application is granted and application is accordingly dismissed as withdrawn.