Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0422

KVT Concrete vs Jayasvi Constructions Pvt Ltd

National Company Law Tribunal · Decided on 10 March 2020

HON’BLE JUDGES
R. Varadharajan, Member (Judicial) · Anil Kumar B, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IBA/50/2020

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Judgment

1 paragraphs · 47 words

None appears for the parties. It is seen from the order of this Tribunal dated 24.02.2020 that non-appearance of the Petitioner will result in dismissal of the petition. In the circumstances, this Tribunal is constrained to dismiss this petition for non-prosecution. This petition stands dismissed for non-prosecution.