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Tribunals and CommissionsSingle Bench(2019) 07 NCLT CK 0642

Krishna Yadav HUF vs SNG Real Estate Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 19 July 2019

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial)
RESULT
Disposed Of
CASE NUMBER
CP No. (IB)- 169/7/JPR/2019

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Judgment

1 paragraphs · 23 words

Learned counsel for the applicant seeks to withdraw the application, with liberty. Application is allowed to be withdrawn and disposed of with liberty.