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Tribunals and CommissionsDivision Bench(2021) 10 NCLT CK 0356

Kotak Mahindra Bank Ltd. vs Modinagar Paper Mills Limited

National Company Law Tribunal, Allahabad Bench, Prayagraj · Decided on 6 October 2021

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial) · Ms. Sumita Purkayastha, Member (Technical)
CASE NUMBER
CP NO.(IB)44/ALD/2021

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Judgment

4 paragraphs · 57 words

ORDER

Application filed by the Applicant/ Financial Creditor seeking to withdraw main IB application, filed U/s 7 of the Code.

Ld. Counsel for the applicant states that as per the order dated 14.09.2021, said prayer was granted by this Bench and CP No.(IB)44/ALD/2021 was allowed to be withdrawn.

Hence, this application is infructuous and stands disposed of.