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Heard Mr. Pramod Kumar, Adv. appearing on behalf of the Petitioner/ Financial Creditor and Ms. Sagrika Joshi, Adv. appearing on behalf of the Respondent/ Corporate Debtor. Mr. Pramod Kumar, Adv. appearing on behalf of the Petitioner submits that the matter has been settled between the parties and an OTS proposal has been submitted by the Corporate Debtor. In view of the above, he wants to withdraw the petition. Permission granted. CP No. (IB)- 21/7/JPR/2022 is dismissed as withdrawn.