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Judgment
S.No.,MCRC No.,Crime No.,Police Station,Offences
1.,5040/2021,168/2019,"Ambagarh Chowki, Dist.
Rajnandgaon.","Sections 420, 406,
467, 468, 471, 120B,
384, 34 of the I.P.C.,
Sections 3, 4 ,6 of the Prize Chits
and Money Circulation Schemes
(Banning) Act, 1978 & Section 10
of the Nipekshako Ke Hito
Ka   Sanrakshan Adhiniyam,
2005.
2.,6850/2021,592/2019,"City Kotwali, Dist. Raigarh","Sections 420, 34 of the I.P.C. and
Section 6/10  of  the
Nipekshako Ke Hito Ka Â
 Sanrakshan Adhiniyam, 2005.
3.,5632/2021,411/2019,Lalbagh Dist. Rajnandgaon,"Sections 420, 406,
467, 468, 471, 120B,
384, 34 of the I.P.C.,
Sections 3, 4 ,6 of the Prize Chits
and Money Circulation Schemes
(Banning) Act, 1978 & Section 10
of the Nipekshako Ke Hito
Ka   Sanrakshan Adhiniyam,
2005.
4.,5526/2021,40/2018,Kanker Dist. Kanker,"Sections 420, 467,
468, 471, 120B, 34 of
the I.P.C., Sections 4, 5 ,6 of the
Prize Chits and Money Circulation
Schemes  (Banning) Act, 1978
& Section
10 of the Nipekshako Ke Â
Hito  Ka Sanrakshan
Adhiniyam, 2005.
5.,5498/2021,366/2019,Ambikapur Dist. Surguja,"Sections 420, 34 of the I.P.C. ,
Section 10 of the Nipekshako Ke
Hito Ka Sanrakshan Adhiniyam,
2005 and
Sections 4, 3 ,6 of the Prize Chits
and Money Circulation Schemes
(Banning) Act, 1978
6.,5438/2021,470/2019,"Kotwali Chowki Chikhali, Dist.
Rajnandgaon C.G.","Sections 420, 406,
467, 468, 471,
120B/34 of the I.P.C. and Section
3, 4, 6 of the Prize Chits and
Money  Circulation Schemes
 (Banning) Act, 1978 & Section
10 of the Nipekshako Ke Â
Hito  Ka Sanrakshan
Adhiniyam, 2005
7.,5151/2021,12/2018,Kanker Dist. Kanker,"Sections 420, 467,
468, 471, 120B/34 of
the I.P.C. and Section 4, 5, 6 of
the Prize Chits  and  Money
Circulation Schemes (Banning)
Act, 1978 & Section 10 of the
Nipekshako Ke Hito Ka Â
 Sanrakshan Adhiniyam, 2005
8.,5263/2021,125/2016,Ambikapur Dist. Surguja,"Sections 420, 34 of the I.P.C. and
Section 3, 4, 6 of the Prize Chits
 and  Money Circulation
Schemes (Banning) Act, 1978 &
Section 10 of the Nipekshako Ke
Hito Ka   Sanrakshan
Adhiniyam, 2005.
9.,5150/2021,154/2019,"Ghumka, Dist. Rajnandgaon","Sections 420, 406,
467, 468, 471,
120B/34, 384 of the
I.P.C. and Section 3, 4, 6 of the
Prize Chits and Money Circulation
Schemes  (Banning) Act, 1978
& Section
10 of the Nipekshako Ke Â
Hito  Ka Sanrakshan
Adhiniyam, 2005
10.,5354/2021,301/2015,Ambikapur Dist. Surguja,"Sections 420, 34 of the I.P.C. and
Section 5, 4, 6 of the Prize Chits
 and  Money Circulation
Schemes (Banning) Act, 1978 &
Section 10 of the Nipekshako Ke
Hito Ka   Sanrakshan
Adhiniyam, 2005
11.,5373/2021,68/2018,Kanker District Kanker,"Sections 420, 467,
468, 471, 120B/34 of
the I.P.C. and Section 5, 4, 6 of
the Prize Chits  and  Money
Circulation Schemes (Banning)
Act, 1978 & Section 10 of the
Nipekshako Ke Hito Ka Â
 Sanrakshan Adhiniyam, 2005
The applicants shall not leave the country without any prior permission from the concerned trial Court.,,,,