Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0659

Keya Sen Mitra & Ors. vs Rise Projects Pvt. Ltd.

National Company Law Tribunal · Decided on 19 July 2022

HON’BLE JUDGES
Dharminder Singh, Member (J) · L.N. Gupta, Member (T)
CASE NUMBER
(IB)-772/ND/2021

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Judgment

3 paragraphs · 31 words

None appears for the parties. Despite repeated calls, no one has turned up.

Accordingly, the present petition (IB)-772/ND/2021 stands Dismissed for want of prosecution.

Filed be consigned to the record room.