Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0738

Kavitha Surana vs Royal Splendour Developers Pvt Ltd

National Company Law Tribunal · Decided on 7 August 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Dismissed
CASE NUMBER
MA/676/2018 in CP/628/CB/IB/2017

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Judgment

2 paragraphs · 32 words

ORDER

Since the application filed by the Resolution Professional seeking for approval of the Resolution Plan which has obtained only 61% voting in the CoC, this MA/676/2018 is hereby dismissed as infructuous.