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Tribunals and CommissionsSingle Bench(2022) 11 NCLT CK 0425

Kalpataru Power Transmission Limited vs Andhra Pradesh Gas Distribution Corporation Limited

National Company Law Tribunal, Amaravati Bench · Decided on 22 November 2022

HON’BLE JUDGES
Telaprolu Rajani, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
CP(IB) No. 23/9/AMR/2022 (IA(IBC)/148/2022)

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Judgment

4 paragraphs · 61 words

ORDER

Ms.Niharika Agarwal, Advocate for the Corporate Debtor is present. The Counsel for the Operational Creditor is present. The Counsel for the Operational Creditor filed memo seeking to withdraw the Company Petition. Permission is granted and memo is taken on record. Accordingly, the CP(IB)No.23/9/AMR/2022 is dismissed as withdrawn.

IA(IBC)/148/2022:

Since, main CP is dismissed as withdrawn, consequently this application becomes infructuous.