High CourtsDivision Bench(1879) 04 AHC CK 0011

Kadir Bakhsh vs Ilahi Bakhsh and Another

Allahabad High Court · Decided on 23 April 1879 · Citation: (1880) ILR (All) 284

HON’BLE JUDGES
Spankie, J · Pearson, J
RESULT
Dismissed

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Judgment

1 paragraphs · 42 words

Pearson, J.—We see no sufficient reason to interfere with the lower Appellate Court''s decision which is in conformity with the terms of the law, and is supported by this Court''s ruling dated the 20th December 1870 (unreported). The appeal is therefore dismissed.