AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 48 words
(Delivered by the Hon'ble Chief Justice)
Learned counsel for the petitioner/appellant seeks to withdraw the civil miscellaneous petitions and the writ appeals SR.
Accordingly, C.M.P.Nos.17158 and 17161 of 2024 and W.A.SR Nos.100105 and 100104 of 2024 are dismissed as withdrawn. There shall be no order as to costs.