Tribunals and CommissionsDivision Bench(2020) 05 NCLT CK 0239

K & A Organics vs Tamta Construction Co. Ltd.

National Company Law Tribunal · Decided on 29 May 2020

HON’BLE JUDGES
B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
RESULT
Allowed
CASE NUMBER
(IB)-1121(ND)/2019

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Judgment

1 paragraphs · 41 words

It is an application moved for withdrawal of the Company Petition No. (IB)-1121(ND)/2019. For there is no objection from the RP for withdrawal of the said company petition, this application is hereby allowed by dismissing the CP No. (IB)-1121(ND)/2019 as withdrawn.