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Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0401

Jindal ITF Limited vs Rajesh Auto Merchandise Private Limited

National Company Law Tribunal, Kolkata Bench · Decided on 20 September 2021

HON’BLE JUDGES
Harish Chander Suri, Member (Technical) · Rajasekhar V.K., Member (Judicial)
CASE NUMBER
C.P. (IB)/1893(KB)2019

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Judgment

3 paragraphs · 63 words

O R D E R

1.

Ld. Counsel for the Operational Creditor present.

2.

Ld. Counsel for the Operational Creditor submits that the entire payment in terms of the agreement reached between the parties on 12/12/2019 has been received. She, therefore, seeks dismissal of the present petition. Recording his submission, CP(IB) No. 1893/KB/2019 is dismissed as withdrawn. File be consigned to the records.