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Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0635

Jayashree Iyer (RP) vs Kamila Banu Syed Abuthahir & Ors.

National Company Law Tribunal, Chennai · Decided on 9 September 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Dismissed
CASE NUMBER
MA/910/2019

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Judgment

2 paragraphs · 38 words

ORDER

On having the Resolution Professional filed memo for withdrawal of the Company Petition based on the resolution approved by the CoC for withdrawal of this case, this CP/1201/IB/2018 as well as MA/910/2019 are hereby dismissed as withdrawn.