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Tribunals and CommissionsDivision Bench(2023) 12 NCLT CK 3298

Jawan Construction Pvt. Ltd. vs M/s Jawan Mining & Construction Equipments Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 11 December 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Ashish Verma, Technical Member
CASE NUMBER
CP No. (IB)- 28/7/JPR/2023

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Judgment

1 paragraphs · 68 words

Heard Mr. Jatin Chawla Adv. appearing on behalf of the Petitioner/ Financial Creditor. Mr. Shashank Kasliwal, Adv. appearing on behalf of the Respondent/ Corporate Debtor. M/s Jawan Mining & Construction Equipments Pvt. Ltd. (Respondent) has undergone CIRP by the order of this Adjudicating Authority. Learned counsel for the Applicant is directed to file his claim before the RP according to law. The file be consigned to record room.