Tribunals and CommissionsSingle Bench(2022) 05 NCLT CK 0587

Jakhotia Polysacks Pvt Ltd vs Andhra Cement Ltd

National Company Law Tribunal, Amaravati Bench · Decided on 5 May 2022

HON’BLE JUDGES
Telaprolu Rajani, Member (Judicial)
RESULT
Disposed Of
CASE NUMBER
CP (IB) No.87/9/AMR/2020

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Judgment

1 paragraphs · 41 words

This Tribunal passed orders on 26.04.2022 in CP No.37/7/AMR/2022 admitting the Petition against the same Corporate Debtor. Hence, this CP (IB) No.87/9/AMR/2020 is closed with liberty to the Operational Creditor to file his claim before the IRP appointed in CP No.37/7/AMR/2022.