Tribunals and CommissionsDivision Bench(2022) 10 NCLT CK 0564

Jaipur Trade Expocentre Pvt. Ltd. vs Satendra Tiwari Industries Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 13 October 2022

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 200/9/JPR/2019

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Judgment

1 paragraphs · 36 words

Heard Ms. Sanjana Saddy, Adv. appearing on behalf of Petitioner/Operational Creditor, she seeks to withdraw the present petition. Permission granted. CP No. (IB)- 200/9/JPR/2019 dismissed as withdrawn with liberty to seek appropriate remedy under the law.