Tribunals and CommissionsDivision Bench(2021) 05 NCLT CK 0307

Jain Engineering Works vs Simtrad Overseas Pvt Ltd

National Company Law Tribunal · Decided on 7 May 2021

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
(MP) CP(IB) 58 of 2020

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Judgment

3 paragraphs · 29 words

Mr. Pratik Tripathi, PCS, appeared on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 58/2020 is dismissed as withdrawn.