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Tribunals and CommissionsDivision Bench(2021) 10 NCLT CK 0520

J. K. Electricals vs Mec Shot Blasting Equipments Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 28 October 2021

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Raghu Nayyar, Technical Member
RESULT
Disposed Of
CASE NUMBER
CP No. (IB)-93/9/JPR/2018

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Judgment

1 paragraphs · 45 words

This matter has been listed by the Registry for appropriate directions since the matter has already been settled as per NCLAT order dated 04.11.2019 and appropriate steps have been taken in pursuance thereof. In the circumstances, CP No. (IB)- 93/9/JPR/2018 is disposed of as settled.