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Heard Mr. Aabhas Singh, Adv. for the Petitioner/ Financial Creditor and Mr. Naresh Kumar Sejvani, Adv. for the Respondent/ Corporate Debtor. Learned counsel for the Petitioner does not want to proceed with this case and wants to withdraw the same. Permission is granted. CP No. (IB)- 137/7/JPR/2020 is dismissed as withdrawn.