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Judgment
3 paragraphs · 69 words
Ld. Counsels for both the parties appeared and stated that the matter has been settled. Mr. Mayank Badoni, Ld. Counsel appearing for the Applicant stated that he wants to withdraw the present petition. In view of the statement made by the Ld. Counsel for the Applicant, the present petition is allowed to be withdrawn.
Accordingly, the petition IB-422/ND/2021 is Dismissed as withdrawn.
Filed be consigned to the record room.
