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Judgment
3 paragraphs · 65 words
O R D E R
1.
Ms. Sumi Soman, Ld. Counsel for the Financial Creditor present. Ms. Veenu Khatri, Ld. Counsel for the Corporate Debtor present.
2.
This is a Petition filed in the year 2020 under Section 7 of IBC. However, the Counsel appearing for the Financial Creditor is not inclined to argue/pursue the matter. Therefore, the present Petition is hereby dismissed for non-prosecution.